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Union of India - Section

Section 1 in The Department of Information Technology Ministry Of Communications and Informationtechnology, Controller of Certifying Authorities, Gazetted and Non-Gazetted Posts Recruitment Rules, 2009

1. Short title and commencement.-(1) These rules may be called The Department Of Information Technology Ministry Of Communications And Information Technology, Controller Of Certifying Authorities, Gazetted And Non-Gazetted Posts Recruitment Rules, 2009.

(2)They shall come into force on the date of their publication in the Official Gazette.