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[Section 24]
[Entire Act]
State of Bihar - Subsection
Section 24(2) in The Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012
| 1. | District Magistrate | Chairperson |
| 2. | Police Superintendent | Member |
| 3. | Civil Surgeon cum Chief Medical Officer | Member |
| 4. | Two Social Workers (one from the Old Age Home) | Member |
| 5. | Representative of Pensioners Association | Member |
| 6. | Two representatives of Voluntary Organizations nominated byDistrict Magistrate | Member |
| 7. | Assistant Director Social Security | Member Secretary |