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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(2) in The Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012

(2)The District Committee for Senior Citizens shall consist of the following members, namely:
1. District Magistrate Chairperson
2. Police Superintendent Member
3. Civil Surgeon cum Chief Medical Officer Member
4. Two Social Workers (one from the Old Age Home) Member
5. Representative of Pensioners Association Member
6. Two representatives of Voluntary Organizations nominated byDistrict Magistrate Member
7. Assistant Director Social Security Member Secretary