Madras High Court
C.Sivasamy vs / on 14 February, 2020
Author: M.S.Ramesh
Bench: M.S.Ramesh
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BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 14.02.2020
CORAM:
THE HONOURABLE MR.JUSTICE M.S.RAMESH
Cont P.(MD)No.1174 of 2019
C.Sivasamy ... Petitioner/Petitioner
/vs./
1.Ashokkumar
The Chief Engineer (Personnel),
The Tamil Nadu Electricity Generation and Distribution,
Corporation Ltd., (TANGEDCO),
No.144, Anna Salai,
Chennai-600 002.
2.Baskaran
The Superintendent Engineer,
Dindigul Electricity Distribution Circle,
Dindigul.
3.Mukkaiya,
The Executive Engineer,
The Tamil Nadu Electricity Generation and Distribution
Corporation Ltd., (TANGEDCO),
South Circle,
Dindigul. ... Respondents / Respondents
PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
Court Act, 1971, to punish the respondents for having violated the order
passed in W.P(MD) No.13253 of 2017 dated 19.07.2017.
http://www.judis.nic.in
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M.S.RAMESH, J.
cp
For Petitioner : Mr.T.Chandrasekaran
For Respondents : Mr.E.B.Venkateshwar
for SMS. Johny Basha
Standing Counsel
ORDER
Recording the submission of the learned counsel appearing for the petitioner that the order of this Court in W.P(MD) No.13253 of 2017 dated 19.07.2017 has been complied with on 17.08.2019, this Contempt Petition stands closed.
14.02.2020 Index : Yes / No Internet: Yes / No cp Cont P.(MD)No.1174 of 2019 http://www.judis.nic.in