Section 28 in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975
28. Examination Committee.
- The Examination Committee shall consist of:-(i)The Chairman of the Board- Ex-officio Chairman;(ii)One member to be elected by the Board from amongst the ex-officio members referred to in Class A of sub-section (1) of section 12;(iii)Four members to be elected by the Board from amongst the elected members referred to in class B of sub-section (1) of section 12;(iv)One member to be elected by the Board from amongst the nominated members referred to in Class C of sub-section (1) of Section 12;(v)One member to be elected by the Board from amongst all the members of the Board irrespective of their Class.
