Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(a) in The Orissa Town Planning and Improvement Trust Act, 1956

(a)are displaced by the execution of any improvement scheme sanctioned under this Act; or