Madhya Pradesh High Court
Vrandavan Rathor vs Asharam Kushwaha on 20 November, 2023
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MA No. 4350 of 2023 (VRANDAVAN RATHOR AND OTHERS Vs ASHARAM KUSHWAHA AND OTHERS) Dated : 20-11-2023 Shri R.P. Gupta - Advocate for the appellants.
Learned counsel for the appellant submits that the default has been cured. Office is directed to verify and list this case after a week.
(RAJENDRA KUMAR VANI) JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 21-11-2023 11:15:16 AM