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Chattisgarh High Court

Ramesh Kumar Sharma vs State Of Chhattisgarh 32 Crmp/175/2019 ... on 3 July, 2019

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                    CRA No. 153 of 2009
                    Ramesh Kumar Sharma Versus State Of Chhattisgarh



03/07/2019

Appellant present before this Court with Advocate Shri Raghvendra Pradhan.

Ms. M. Asha, PL for the State. As prayed, fix the case for final argument on 17/09/2019. Appellant shall appear before the Registry of this Court on 02 nd September 2019.

Sd/-

(Sharad Kumar Gupta) Judge Kamde