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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(1)(ii) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(ii)a block plan in duplicate on a separate sheet showing the position of such premises in relation to any adjacent premises and to the pub He thoroughfare upon which the site of such premises abuts, drawn to a scale of not less than [one centimetre to fifteen metres;] [Substituted by G.O. Ms. No. 2927, Home, dated the 3rd December, 1985.]