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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(2)(iv) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(iv)The public trust shall furnish any information called for by the Government or by any officer subordinate to the Government;