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State of Maharashtra - Section

Section 24 in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

24. Circle Officer and Circle Inspector to perform functions entrusted to them by Collector.

- Without prejudice to the foregoing provisions, every Circle Officer and Circle Inspector shall, subject to orders of the State Government, perform such other functions relating to the revenue and general administration of the district for which the Collector is responsible as may be entrusted to them by the Collector and shall carry out such special and general directions as may be given by the Collector in that behalf.