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[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of Chattisgarh - Subsection

Section 204(1)(a) in The Chhattisgarh Motor Vehicles Rules, 1994

(a)Conditionally or unconditionally prohibit the use of any specified place or of any place of a specified nature or class, or