Gujarat High Court
Gujarat Chapter Of Radiological And ... vs State Of Gujarat on 27 April, 2018
Author: A.J. Shastri
Bench: A.J. Shastri
C/SCA/2032/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 2032 of 2018
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GUJARAT CHAPTER OF RADIOLOGICAL AND IMAGING ASSOCIATION
Versus
STATE OF GUJARAT
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Appearance:
MR KIRTIDEV R DAVE(3267) for the PETITIONER(s) No. 1,2
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
RESPONDENT(s) No. 1
MR DEVANG VYAS(2794) for the RESPONDENT(s) No. 2
MS RV ACHARYA(1124) for the RESPONDENT(s) No. 4
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CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 27/04/2018
ORAL ORDER
Learned advocate appearing for the petitioner has stated that with regard to this similar issue, the matter is pending before the Hon'ble Apex Court.
Considering this submission, list the matter on 13th June, 2018.
In the meantime, it would be open for the petitioner to make a request for adjournment before the Court below.
(A.J. SHASTRI, J) ALI Page 1 of 1