Rajasthan High Court - Jodhpur
Lrs.Of Kashi Ram vs Mehar Chand on 24 September, 2021
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil First Appeal No. 510/2012
Lrs.of Kashi Ram
----Appellant
Versus
Mehar Chand
----Respondent
For Appellant(s) : Mr. Abhinav Jain - on video call
For Respondent(s) : Mr. Vinay Jain
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 24/09/2021 The matter comes up on an application for early listing of the case filed by the respondent.
For the reasons mentioned in the application, the application is allowed.
List this matter on 28.10.2021, as prayed.
(MANOJ KUMAR GARG),J 55-priyal/-
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