Section 41(2)(e) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959

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Union of India - Subsection

Section 41(2)(e) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959

(e)prepare a direct tracing or mould or squeeze of such monument or part thereof, except under and in accordance with the terms under and conditions of a permission in writing granted by an archaeological officer.

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Union of India - Subsection

Section 41(2)(e) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959