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Union of India - Section

Section 55 in The Delhi Police Act, 1978

55. Taking measurements and photographs, etc, of persons against whom an order under section 46, 47, or 48 is made.

- Every person against whom an order has been made under section 46, section 47 or section 48 shall, if so required by the Commissioner of Police, allow his measurements and photograph to be taken by a police officer in the prescribed manner.