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State of Sikkim - Section

Section 6 in Sikkim Fisheries Act, 1980

6. Destruction of fish by explosive and punishment therefore.

- If any person uses any dynamite or other explosive substances in any water with intent thereby to catch or destroy fish that may be therein, he shall be punishable with imprisonment for a term which may extend to six months or with fine which may extend to one thousand' rupees or with both.