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Section 11 in Life Insurance Corporation of India Class III and Class IV Employees (Revision of Terms and Conditions of Service) Rules, 1985
11. [ Hill Allowance] [As amended vide Notification dated 05.09.2005 GSR NO. 561(E).].
- [The scales of Hill Allowance payable to Class III and Class IV employees shall be as follows :-| Serial Number | Places | Rates |
| (1) | (2) | (3) |
| 1. | Posted at placed situated at a height of 1,500 meters and overabove mean sea level | at the rate of 2.5% of Basic Pay subject to maximum ofRs.615/- per month |
| 2. | Posted at places situated at a height of 1,000 meters and overbut less than 1,500 meters above mean sea level, at Mercara andat places which are specifically declared as 'Hill Stations' byCentral or State Governments for their employees. | at the rate of 2% of Basic Pay subject to maximum of Rs.485/-per month |
| 3. | Posted at places situated at a height of not less than 750meters above mean sea level which are surrounded by andaccessible only through hills with height of 1000 meters and overabove mean sea level. | at the rate of 2% of Basic Pay subject to maximum of Rs.485/-per month] |