Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Bihar - Subsection Section 18(iii) in The Bihar Development of Ayurvedic and Unani System of Medicine Act, 1951 (iii)that the elected candidate procured the giving of a vote in the name of voter who is not a person giving such vote;
