Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in The Warehousing (Development and Regulation) Registration of Accreditation Agencies Rules, 2010

(d)"Form" means the form appended to these rules.
(da)[ "Primary Cooperative Society" means a Primary Agriculture Cooperative Society or a Primary Agriculture Marketing Society or a Primary Agriculture Credit Society or a Farmers Service Society or a Large Sized Agricultural Multi-purpose Cooperative Society registered under a Cooperative Societies Act of any State or any Cooperative Society registered under any State Law providing for registration of Mutually Aided Cooperative Society.]