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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(4) in Indian Institute of Teacher Education, Gujarat Act, 2010

(4)The Finance and Accounts Officer shall -
(a)exercise general supervision over the funds of the University and shall advise as regards its financial policy; and
(b)perform such other financial functions as may be assigned to him by the Executive Council.