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[Cites 0, Cited by 10] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(5) in The Gujarat Co-Operative Societies Act, 1961

(5)"committee" means the Managing Committee or other governing body of a society to which the direction and control of the management of the affairs of a society is entrusted to;] [Substituted by Gujarat Act No. 17 of 2013, dated 15.4.2013.]