Rajasthan High Court - Jodhpur
The Secreatry, The Rajasthan ... vs Bheem Singh Udawat on 4 February, 2023
Bench: Arun Bhansali, Yogendra Kumar Purohit
HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
D.B. Spl. Appl. Writ No. 1114/2022
The Secretary, the Rajasthan Subordinate and Ministerial Service
Selection Board, Premises of State Agriculture Management
Institute, Durgapura, Jaipur.
----Appellant
Versus
1. Bheem Singh Udawat S/o Roop Singh Udawat, aged 57
yrs, R/o House No. 176/25, Shiv Shakti Nagar, Nandari,
Banar Road, Jodhpur, Rajasthan.
2. The State of Rajasthan through its Secretary, Department
of Panchayati Raj and Rural Development, Secretariat,
Government of Rajasthan, Jaipur.
3. The Director, Department of Panchayati Raj and Rural
Development, Government of Rajasthan, Jaipur.
----Respondents
For Appellant(s) : Mr. Vinit Sanadhya.
HON'BLE MR. JUSTICE ARUN BHANSALI
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT Order 04/02/2023 Defect No.3 pointed out by the office is overruled. Heard learned counsel for the appellant on admission. Learned counsel relies on judgment in Alsa Ram Meghwal vs. Rajaasthan Public Service Commission, Ajmer & Anr. : 2016 (4) RLW 3106 (Raj.).
In view of submissions made, issue notice of appeal as also of stay application.
Notices are made returnable within four weeks. (Downloaded on 04/02/2023 at 11:29:02 PM)
(2 of 2) [SAW-1114/2022] In the meanwhile and till further orders, effect and operation of the order dated 11.10.2022 passed by the learned Single Judge shall remain stayed.
(YOGENDRA KUMAR PUROHIT),J (ARUN BHANSALI),J 37-DJ/-
(Downloaded on 04/02/2023 at 11:29:02 PM) Powered by TCPDF (www.tcpdf.org)