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[Cites 0, Cited by 0] [Section 157(2)] [Section 157] [Entire Act]

State of Tamilnadu - Subsection

Section 157(2)(d) in Tamil Nadu State Housing Board Act, 1961

(d)all liabilities, legally subsisting and enforceable, against the Board shall be enforceable against the Government to the extent of the funds and properties vested in them.