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[Cites 0, Cited by 0] [Section 273] [Entire Act]

State of Chattisgarh - Subsection

Section 273(3) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(3)Where the memorandum of appeal is in order, the appellate officer shall admit the appeal, endorse thereon the date of its receipt, and shall enter it in a Register to be kept for the purpose, called the "Register of Appeal", in Form XXXIV.