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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(b) in Tamil Nadu Highways Act, 2001

(b)assist the Highways Authority or any officer or servant of the Highways Authority reasonably demanding the aid of such police officer for the lawful exercise of any power vested in the Highways Authority or any such officer or servant under this Act or any rule made thereunder for enforcing the provisions of this Act.