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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Industries Service Rules, 1985

(2)Candidates having requisite qualification as prescribed in Schedule 'C' or such qualifications as may be prescribed by Government for posts created by Government after the commencement of these rules and provided in the advertisement shall be recruited on the results of interview conducted by the Commission.