Section 2(1)(k) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)"Licence" means the Licence granted to Electrical Contractor by Technical committee under these rules;

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