Section 2(1)(m) in The Cash Transfer of Food Subsidy Rules, 2015

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Union of India - Subsection

Section 2(1)(m) in The Cash Transfer of Food Subsidy Rules, 2015

(m)"tide over allocation" means foodgrains allocated to States or Union territories, if any, under the second proviso to sub-section (1) of section 3 of the Act.

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Union of India - Subsection

Section 2(1)(m) in The Cash Transfer of Food Subsidy Rules, 2015