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Union of India - Section

Section 51 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

51. Examination of personnel of Indian Navy.

- Engineer Officers, Officers of the Engineering Specialisation, Artificer Engineers, Chief Engine Room Artificers, Engine Room Artificers, Chief Mechanicians and mechanicians who have served or are serving in the Indian Navy may be examined for certificates of competency on the same conditions as Engineers in the Merchant Navy. Applications shall be made in accordance with rule 46, except that naval officers shall furnish a statement of service together with testimonials in respect of all sea-going appointments and of the last active appointment. Ratings shall furnish their Naval Service Certificates.