Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 442] [Entire Act] State of Uttar Pradesh - Subsection Section 442(4) in The U.P. Co-operative Societies Rules, 1968 (4)Proposal for nomination shall be addressed to Election Officer in Form 'K'. Objection to nomination shall also be addressed to him and such objections mast be from a voter.