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[Cites 0, Cited by 0] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(7) in The Dedicated Freight Corridor Railway General Rules, 2018

(7)Duty of the Station Master of the station from where a train is to start regarding issue of Caution Order, - In case of a train originating from a station which is not a notice station, the Station Master shall consult the Controller or the centralised traffic control Operator or the Station Master of the notice station in rear and issue Caution Order upto the notice station in advance. In case of single line the details of special precautions to be imposed can be had from the notice station in advance also.