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Patna High Court - Orders

Nand Kishore Pd. & Ors vs Anand Kishore Pd. & Ors on 23 November, 2015

Author: Mungeshwar Sahoo

Bench: Mungeshwar Sahoo

           Patna High Court FA No.553 of 1982 (24) dt.23-11-2015




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                             First Appeal No.553 of 1982
                        ======================================================
                        Nand Kishore Pd. & Ors
                                                                          .... .... Appellant/s
                                                        Versus
                        Anand Kishore Pd. & Ors
                                                                         .... .... Respondent/s
                        ======================================================
                        Appearance :
                        For the Appellant/s    :   Mr. J.P.Sinha
                                                   Mr. S.K.Sinha

                        For the Respondent/s        :   Mr. R.Ahsan
                                                        Mr. Y.P.Gupta
                                                        Mr. S.R.Haque
                                                        Mr. Khurshid Ahmad Siddiqui
                                                        Mr. Sanjeev Kumar-1

                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
                        SAHOO
                        ORAL ORDER

24    23-11-2015

In view of the office note dated 06.11.2015 the office shall list the appeal for hearing after one week.

(Mungeshwar Sahoo, J) Harish/-

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