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Andhra Pradesh High Court - Amravati

Smt. Cigicherla Jyothi, Visakhapatnam vs Cigicherla Harendra Nellore Dist Three ... on 22 October, 2019

Author: M. Venkata Ramana

Bench: C.Praveen Kumar, Cheekati Manavendranath Roy, M. Venkata Ramana

      THE HON'BLE SRI JUSTICE M. VENKATA RAMANA


                  Tr. C.M.P. No.803 of 2016


ORDER:

01. It is represented on behalf of Sri T.V. Jaggireddy, learned counsel for the Petitioner, that this Petition has become infructuous.

02. Accordingly, this Transfer Civil Miscellaneous Petition is dismissed as infructuous. Interim order granted earlier shall stand vacated. No order as to costs. Consequently, miscellaneous petitions, if any, shall stand closed.

______________________________ M. VENKATA RAMANA,J Dt.22.10.2019 eha THE HON'BLE SRI JUSTICE M. VENKATA RAMANA TR.CMP No.803 of 2016 DT. 22-10-2019 eha