Andhra Pradesh High Court - Amravati
Smt. Cigicherla Jyothi, Visakhapatnam vs Cigicherla Harendra Nellore Dist Three ... on 22 October, 2019
Author: M. Venkata Ramana
Bench: C.Praveen Kumar, Cheekati Manavendranath Roy, M. Venkata Ramana
THE HON'BLE SRI JUSTICE M. VENKATA RAMANA
Tr. C.M.P. No.803 of 2016
ORDER:
01. It is represented on behalf of Sri T.V. Jaggireddy, learned counsel for the Petitioner, that this Petition has become infructuous.
02. Accordingly, this Transfer Civil Miscellaneous Petition is dismissed as infructuous. Interim order granted earlier shall stand vacated. No order as to costs. Consequently, miscellaneous petitions, if any, shall stand closed.
______________________________ M. VENKATA RAMANA,J Dt.22.10.2019 eha THE HON'BLE SRI JUSTICE M. VENKATA RAMANA TR.CMP No.803 of 2016 DT. 22-10-2019 eha