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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(5)(iii) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(iii)The suitability of the applicant in view of his past record of dealing in essential commodities and other business, if any, being carried on by him or his near relations in the same premises or in the same area or locality or elsewhere in the State of Himachal Pradesh;