Uttarakhand High Court
Ex Sep Pani Ram vs Union Of India And Others on 13 November, 2017
Author: V.K. Bist
Bench: K.M. Joseph, V.K. Bist
HIGH COURT OF UTTARAKHAND AT NAINITAL
Special Appeal No.228 of 2014
Ex Sep Pani Ram (No.12898447) .....Appellant
Versus
Union of India & others ...Respondents
Mr. Pooran Singh Rawat, Advocate for the appellant.
Mr. Sanjay Bhatt, Standing Counsel for Union of India/respondents.
Dated: 13.11.2017
Coram: Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist, J.
K.M. Joseph, C.J (Oral) Learned counsel for the appellant submits that appeal may be dismissed as not pressed as he intends to approach the Tribunal.
2. Appeal is dismissed as not pressed.
(V.K. Bist, J.) (K.M. Joseph, C.J.) 13.11.2017 Arti