Himachal Pradesh High Court
G.M. Northern Railway vs . Virender Singh & Ors. on 21 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
G.M. Northern Railway Vs. Virender Singh & Ors.
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CMP(M) No. 1425 of 2019 21.03.2022 Present: Mr. Prince Chauhan, Advocate, vice Mr. Rahul Mahajan, Advocate, for the applicant.
Despite repeated opportunities fresh steps have not been taken for the service of respondents No.1 to 10.
On the request of Mr. Prince Chauhan, learned vice counsel appearing for the applicant, two weeks' time is granted to take steps in this regard. In the event of steps being taken, let fresh notice be issued to the said respondents, returnable for 30.05.2022.
(Ajay Mohan Goel) Judge March 21, 2022 (Vinod) ::: Downloaded on - 21/03/2022 20:14:18 :::CIS