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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

(2)The amount shall be sanctioned only if the following conditions are fulfilled, namely :-
(a)only two children of a registered manual worker shall be given this assistence; and
(b)the registered manual worker shall have no dues payable to the Board.