Section 15(5)(vii) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

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Union of India - Subsection

Section 15(5)(vii) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(vii)to represent the Institute in law suits or legal proceedings by or against the Institute, sign powers of attorney and verify pleadings or depute his/her representative for the said purpose; and

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Union of India - Subsection

Section 15(5)(vii) in First Statutes of the Indian Institute of Petroleum and Energy, 2018