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[Cites 0, Cited by 0] [Section 305] [Entire Act]

State of Jharkhand - Subsection

Section 305(10) in Bihar Education Code, 1961

(10)Pupils who have not been residents in the State for at least one year immediately prior to the Secondary School Examination will not be permitted under any circumstance to appear at the test examination as private candidates, unless they are the sons or wards of Government servants transferred from another State within that period, whose cases may be considered individually.