Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 96] [Entire Act] State of Karnataka - Subsection Section 96(c) in Karnataka Police Act, 1963 (c)in any dwelling house or other building, or boat, without being able satisfactorily to account for his presence there, or
