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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Manipur - Subsection

Section 34(c) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

(c)changes the name or nature of his business, he shall within the prescribed time inform the Commissioner accordingly, and if any such dealer dies, his legal representative shall in like manner inform the Commissioner.