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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1) in The Assam Alienation of Land (Regulation) Rules, 1980

(1)A person desirous of making alienation of his land in favour of any person referred to in Clause (a) or (b) of Section 4 shall make an application in Form A.