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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(2) in Punjab Detenus (Conditions of Detention) Order, 1974

(2)Material for all games may be provided at the Government expense. There is, however, no objection to a friend or relative providing material to the detenu for this recreation subject to the prior approval of the Superintendent.