Section 3(2)(b) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(b)subject to the provisions of the Scheme, hold any property vested with it and shall be utilised by it only for the purposes of the Scheme;

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