Calcutta High Court
Jyoti Abashan vs Svs Marwari Hospital Trust on 25 February, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-4
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/288/2014
JYOTI ABASHAN
VS
SVS MARWARI HOSPITAL TRUST
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 25th February, 2025.
Appearance:
Mr. Mainak Bose, Sr. Adv.
Mr. Supratim Laha, Adv.
Mr. Binoy Kr. Jain, Adv.
Mr. Piyush Jain, Adv.
...for the plaintiff Mr. Shyamal Sarkar, Sr. Adv. Mr. Aniruddha Mitra, Sr. Adv.
Mr. Vivek Basu, Adv.
Mr. Pramod Kr. Bagaria, Adv.
Mrs. Himika Saraf, Adv.
...for the defendant The Court:- As submitted by the learned Counsels, no other witness is there to be examined or re-examined.
DW-2 is discharged since the suit is now fixed for argument.
Learned Counsels submit that issues may be reframed. Reframing issues may be taken up on the returnable date.
Let the matter appear in the list on 3rd March, 2025.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)