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Calcutta High Court

Jyoti Abashan vs Svs Marwari Hospital Trust on 25 February, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-4

                           IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE


                                      CS/288/2014

                                  JYOTI ABASHAN
                                        VS
                            SVS MARWARI HOSPITAL TRUST


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 25th February, 2025.

Appearance:

Mr. Mainak Bose, Sr. Adv.
Mr. Supratim Laha, Adv.
Mr. Binoy Kr. Jain, Adv.
Mr. Piyush Jain, Adv.
...for the plaintiff Mr. Shyamal Sarkar, Sr. Adv. Mr. Aniruddha Mitra, Sr. Adv.
Mr. Vivek Basu, Adv.
Mr. Pramod Kr. Bagaria, Adv.
Mrs. Himika Saraf, Adv.
...for the defendant The Court:- As submitted by the learned Counsels, no other witness is there to be examined or re-examined.
DW-2 is discharged since the suit is now fixed for argument.
Learned Counsels submit that issues may be reframed. Reframing issues may be taken up on the returnable date.
Let the matter appear in the list on 3rd March, 2025.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)