Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Andhra Pradesh - Subsection Section 6(1) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020 (1)Four (4) months time shall be given to the existing fish feed business operators to apply for the license/endorsement under section 8.
