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[Cites 0, Cited by 9] [Section 90] [Entire Act]

State of Rajasthan - Subsection

Section 90(3) in The Jaipur Development Authority Act, 1982

(3)If, in connection with the exercise of the powers and the performance of the duties of the Authority under this Act, any dispute arises between the Authority and the State Government, the matter shall be decided by the State Government and its decision shall be final.