Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in The Insurance Regulatory And Development Authority (Conditions Of Service Of Officers And Other Employees) Regulations, 2000

2. Application .-These regulations shall apply to every whole-time officer and other employees of the Authority:

Provided that these regulations shall not apply to persons employed temporarily (other than probationers), or on contract basis, except otherwise specifically provided.