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[Cites 0, Cited by 0] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(1) in The Delhi Metro Airport Express Line, General Rules, 2010

(1)Locomotives, works trains, and self-propelled maintenance vehicles equipped with Automatic Train Protection equipment shall be worked as per all relevant rules made under the Act for operation on main lines and in depots as for passenger trains.