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[Cites 0, Cited by 0] [Section 38(14)] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(14)(iii) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(iii)the lessee applies for such surrender at least 03 months before the intended date of surrender ;